Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(3) in The Baba Farid University of Health Sciences Act, 1998

(3)The Registrar shall hold office for a period of four years and shall be eligible for re-appointment for a further period of four years :Provided that no person appointed as Registrar, shall hold office on attaining the age of sixty years.