Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Arunachal Pradesh - Subsection Section 15(4) in Arunachal Pradesh State Higher Education Council Act, 2019 (4)It shall give such directions to the Executive Council as may be necessary for the effective functioning of the Council in accordance with its objectives;
