Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Himachal Pradesh - Subsection Section 20(5) in Himachal Pradesh Shops and Commercial Establishments Act, 1969 (5)The employer of every establishment shall for the purpose of this Act maintain such other records, registers and display such other notices as may be prescribed.
