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State of Maharashtra - Section

Section 63 in Dr. Babasaheb Ambedkar Technological University Act, 2014

63. Co-ordination of teaching research, and extension education and curriculum and services.

(1)The Vice-Chancellor shall be responsible for taking, such steps in consultation with appropriate officers of the University as may be necessary for the full co-ordination of teaching, research and extension education activities of the University.
(2)The Vice-Chancellor shall be responsible, working through the appropriate officers and staff of the University, for ensuring that conditions are established whereby there is maximum feasible progress on the development of new information and technology in the natural, physical and relevant aspects of social sciences related to technology and their transfer to the teaching curriculum and to the educational programmes leading to their understanding and adoption, where applicable in practice in the University area.
(3)The Vice-Chancellor shall be responsible, working through the appropriate officers and staff of the University, to ensure that there is an appropriate inter-relation to the different curriculum and courses offered by the different Boards of Studies of the University, so as to avoid unnecessary duplication of functions among the Boards.
(4)The University shall develop its programme of instruction, research, extension education, extension services and transfer of technology keeping in view the needs of the State in general, and backward areas in particular, and shall provide appropriate consultative advice to the State Government.Chapter - X Enrolment And Degrees