Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Section 49] [Entire Act] Union of India - Subsection Section 49(4) in The Electricity (Supply) Act, 1948 (4)In fixing the tariff and terms and conditions for the supply of electricity, the Board shall not show undue preference to any person.]