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State of Tamilnadu - Section

Section 10 in Appointments Committee of The Panchayat Union Councils (Election of Members) Rules, 1997

10. Ballot paper.

- Every member wishing to vote shall be supplied with a ballot paper of uniform size in the form given in the Appendix II and colour on which the names of all the candidates shall be legibly written or typewritten or cyclostyled in Tamil and signed by the President before being handed over to the members.