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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1) in Bihar Neera (Unfermented Juice of Palms) Rules, 2017

(1)On any complaint arising between the owner and tapper of the tree situated on private land regarding rent, period and other term and condition of the agreement, it shall be filed before the Excise Superintendent, Assistant Commissioner of Excise of the district concerned in form-III.