Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(1)(ll) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010 (ll)"Grid Standards" means the standards specified by the Authority under clause (d) of the Section 73 of the Act;