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Madhya Pradesh High Court

Nikki vs The State Of Madhya Pradesh on 26 June, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 4365 of 2023 (NIKKI Vs THE STATE OF MADHYA PRADESH) Dated : 26-06-2023 Parties through their counsel.

Heard.

Appeal is admitted for hearing. List along with Cr.A. No.960/2022.



                             (SUJOY PAUL)                                      (ACHAL KUMAR PALIWAL)
                                JUDGE                                                  JUDGE

                          kundan




Signature Not Verified
Signed by: KUNDAN
SHARMA
Signing time: 6/27/2023
1:07:37 PM