Madhya Pradesh High Court
Nikki vs The State Of Madhya Pradesh on 26 June, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 4365 of 2023 (NIKKI Vs THE STATE OF MADHYA PRADESH) Dated : 26-06-2023 Parties through their counsel.
Heard.
Appeal is admitted for hearing. List along with Cr.A. No.960/2022.
(SUJOY PAUL) (ACHAL KUMAR PALIWAL)
JUDGE JUDGE
kundan
Signature Not Verified
Signed by: KUNDAN
SHARMA
Signing time: 6/27/2023
1:07:37 PM