Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(1) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(1)The first Statutes necessary for effective working of the University, with regard to all or any of the matters set out in section 33, may be made by the First Vice-Chancellor with the approval of the Chancellor.