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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(5)(g) in The Karnataka Pawnbrokers Act, 1961

(g)the National Bank for Agriculture and Rural Development established under the National Bank for Agriculture and Rural Development Act, 1981 (Central Act 61 of 1981); or