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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Puducherry - Subsection

Section 31(2)(b) in Puducherry Hindu Religious Institutions Act, 1972

(b)the manner and the time in which a member who ceases to hold office is to hand over the property, document or cash which was under his control or possession;