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State of Odisha - Section

Section 10 in The Orissa (State) Council for Child Welfare Rules, 1996

10.

The Executive Council of the State Council shall comprise the following, namely :-
(a) Chairperson .. Chairperson
(b) Secretary to Government, Women & Child DevelopmentDepartment .. Member-Director
(c) Divisional Commissioner .. Members
(d) Director, Social Welfare .. Member
(e) Representative of the Indian Council for Child Welfare .. Do.
(f) Three of the eminent Social Workers specified at clause (c) ofsub-rule (2) of Rule 8 to be nominated by the Chairperson (Oneeach from each Revenue Division) .. Do.
(g) Member-Secretary, State Council .. Member-Secretary