[Cites 0, Cited by 0]
[Entire Act]
State of Odisha - Section
Section 10 in The Orissa (State) Council for Child Welfare Rules, 1996
10.
The Executive Council of the State Council shall comprise the following, namely :-| (a) | Chairperson | .. | Chairperson |
| (b) | Secretary to Government, Women & Child DevelopmentDepartment | .. | Member-Director |
| (c) | Divisional Commissioner | .. | Members |
| (d) | Director, Social Welfare | .. | Member |
| (e) | Representative of the Indian Council for Child Welfare | .. | Do. |
| (f) | Three of the eminent Social Workers specified at clause (c) ofsub-rule (2) of Rule 8 to be nominated by the Chairperson (Oneeach from each Revenue Division) | .. | Do. |
| (g) | Member-Secretary, State Council | .. | Member-Secretary |