Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Punjab - Subsection Section 51(2) in Punjab Boiler Attendants Rules, 1961 (2)The holders of such certificate shall, on demand by the officer entrusted with the enquiry, forthwith hand over to such officer the certificate held by him.
