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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Uttarakhand - Subsection

Section 69(xviii) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(xviii)to establish separate business expansion chambers for trading, technology and expansion of services and transfer thereof and carryout necessary management for regulated Marketing and development of Marketing and publicity of allied matters;