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State of Madhya Pradesh - Section

Section 9 in The Election Expenses (Maintenance and Lodging of Account) Madhya Pradesh Order, 1997

9. Inspection of account and the obtaining of copies thereof.

- Any person shall, on payment of a fee of ten rupees be entitled to inspect any such account and on payment of such fee as may be fixed by the Election Commission in this behalf, be entitled to obtain attested copies of such account or any part thereof.