Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1101] [Entire Act] Bengal Presidency - Subsection Section 1101(d) in Police Regulations, Bengal , 1943 (d)The Inspector while inspecting the police-station shall note in the last column of the khatian register the period for which the record of each particular case shall be preserved.
