Supreme Court - Daily Orders
M/S Carzonrent (India) Private Limited vs Commissioner Of Service Tax, Delhi I on 18 August, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.16 COURT NO.15 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4777/2023
M/S CARZONRENT (INDIA) PRIVATE LIMITED Appellant(s)
VERSUS
COMMISSIONER OF SERVICE TAX, DELHI I Respondent(s)
(FOR ADMISSION and IA No.147269/2023-STAY APPLICATION )
Date : 18-08-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Appellant(s) Ms. Apeksha Mehta, Adv.
Mr. Yogendra Aldek, Adv.
Ms. Neha Choudhary, Adv.
Ms. Umang Motiyani, Adv.
Ms. Falguni Gupta, Adv.
Ms. Charanya Lakshmikumaran, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice to the respondent(s).
Tag with C.A. No.4973/2017.
(NEETU SACHDEVA) (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Neetu Sachdeva Date: 2023.08.21 17:30:30 IST Reason: