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Supreme Court - Daily Orders

M/S Carzonrent (India) Private Limited vs Commissioner Of Service Tax, Delhi I on 18 August, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.16                          COURT NO.15                    SECTION XVII-A

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

                              Civil Appeal   No(s).    4777/2023

     M/S CARZONRENT (INDIA) PRIVATE LIMITED                             Appellant(s)

                                                VERSUS

     COMMISSIONER OF SERVICE TAX, DELHI I                               Respondent(s)

     (FOR ADMISSION and IA No.147269/2023-STAY APPLICATION )

     Date : 18-08-2023 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Appellant(s)              Ms. Apeksha Mehta, Adv.
                                   Mr. Yogendra Aldek, Adv.
                                   Ms. Neha Choudhary, Adv.
                                   Ms. Umang Motiyani, Adv.
                                   Ms. Falguni Gupta, Adv.
                                  Ms. Charanya Lakshmikumaran, AOR

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Issue notice to the respondent(s).

Tag with C.A. No.4973/2017.

(NEETU SACHDEVA) (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Neetu Sachdeva Date: 2023.08.21 17:30:30 IST Reason: