Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Odisha - Subsection Section 4(o) in Orissa State Agricultural Marketing Board Regulations, 1991 (o)draw, accept, endorse and negotiate bills of exchange and on behalf of the Board jointly with the Secretary or as may be duly authorised by the Board from time to time.
