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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(2) in Rajasthan State Legal Services Authority Regulations, 1999

(2)Without prejudice to the generality of the functions referred to in sub regulation (1), the Taluk Legal Awareness Committee shall, for the Taluk Concerned perform all or any of the functions, enumerated in sub-regulation (2) of regulation 46 herein before mentioned for the High court Legal Awareness Committee.