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[Cites 0, Cited by 0] [Section 40(7)] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(7)(a) in West Bengal Co-operative Societies Rules, 2011

(a)The person who receives the nomination paper shall enter in the nomination paper its serial number certify the date and hour at which the nomination paper is received by him and also immediately acknowledge the receipt of the nomination paper.