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State of Karnataka - Section

Section 89 in Karnataka Forest Act, 1963

89. Felling, etc., of catechu trees without permission prohibited.

- No person shall fell, remove, girdle, mark, lop, tap, uproot or burn or strip, bark or leaves from or otherwise damage, any catechu tree growing, existing or found on any land or manufacture cutch unless such person is duly authorised in this behalf under this Chapter.