Telangana High Court
I.Seshagiri Rao, Begumpet, Hyd., vs State Of Ap., Rep. Pp And Anr., on 24 November, 2021
Author: G.Radha Rani
Bench: G.Radha Rani
HON'BLE Dr.JUSTICE G.RADHA RANI
CRIMINAL PETITION No.9893 OF 2013
ORDER:
Learned Counsel for petitioner submitted that C.C.No.16/2013 was disposed of by the trial Court, and as such, this petition becomes infructuous.
Recording the aforesaid submission, the Criminal Petition is dismissed as infructuous.
Miscellaneous Petitions, if any, pending shall stand closed.
_______________________ Dr.G.RADHA RANI, J 24.11.2021 tk 2 HON'BLE Dr.JUSTICE G.RADHA RANI CRIMINAL PETITION No.9893 OF 2013 24.11.2021 tk