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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(g) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(g)A representative of either All India Council for Technical Education or the Medical Council of India, as the case may be, depending on the courses of study;