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Uttarakhand High Court

Shri Guru Ram Rai Institute Of Medical & ... vs Union Of India & Others on 29 October, 2014

Author: V.K. Bist

Bench: V.K. Bist

SPA No. 507/2014

Hon'ble V.K. Bist, ACJ.
Hon'ble U.C. thani. J.

Mr. Rajendra Dobhal, Sr. Advocate with
Mr. Tarun Lakhera, Advocate for the appellant.

Mr. Parikshit Saini, Advocate for
respondent no.3.

Ms. Sonia Chawla, holding brief of Mr. Paresh Tripathi, Advocate for respondent no.4. Put up this appeal tomorrow i.e. on

30.x.2014.

(U.C. Dhyani, J.) (V.K. Bist, ACJ.)

29.x.2014 NCM: