Uttarakhand High Court
Shri Guru Ram Rai Institute Of Medical & ... vs Union Of India & Others on 29 October, 2014
Author: V.K. Bist
Bench: V.K. Bist
SPA No. 507/2014 Hon'ble V.K. Bist, ACJ. Hon'ble U.C. thani. J. Mr. Rajendra Dobhal, Sr. Advocate with Mr. Tarun Lakhera, Advocate for the appellant. Mr. Parikshit Saini, Advocate for respondent no.3.
Ms. Sonia Chawla, holding brief of Mr. Paresh Tripathi, Advocate for respondent no.4. Put up this appeal tomorrow i.e. on
30.x.2014.
(U.C. Dhyani, J.) (V.K. Bist, ACJ.)
29.x.2014 NCM: