Section 2(32a) in Andhra Pradesh Education Act, 1982
(32a)[ "pre-primary education" means any education imparted prior to primary education and includes education imparted in nursery, kindergarten, montessory, anganwadi, balwadi and the like ;] [Inserted by Act No. 27 of 1987, w.e.f. 1-6-1987.]
