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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(6) in The Indian Bar Councils (U.P. Amendment) Act, 1950

(6)The ad hoc Bar Council shall cease to exist and stand dissolved on the date a Bar Council has been established in accordance with the provisions of the principal Act as amended by this Act.