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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Seeds (Control) Order, 1983

(c)"dealer" means a person carrying on the business of selling, exporting or importing seeds, and [includes e-marketeer, an agent of a dealer and e-marketeer] [Substituted 'includes an agent of a dealer' by Notification No. G.S.R. 547(E), dated 2.6.2017. (w.e.f. 30.12.1983)];