Section 7(2) in The Guar Grading and Marking Rules, 2011
(2)In addition to the grade designation mark, the following particulars shall be clearly and indelibly marked on each package, namely:(a)Name and address of the packer;(b)Place of packing or manufacturing;(c)Date of packing;(d)Lot or batch number;(e)Variety or trade name; (optional)(f)Grade;(g)Net weight;(h)Maximum retail price (inclusive of all taxes);(i)Best before month year;(j)Colour or size or any other local name denoting the form (optional);(k)Texture; (optional)(l)Mesh size (in micron);(m)Other information, if any, as specified in the Prevention of Food Adulteration Rules, 1955 and the Standards of Weights and Measures (Packaged Commodities) Rules, 1977.
