Section 13(2)(viii) in Central Silk Board Act, 1948.

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Union of India - Subsection

Section 13(2)(viii) in Central Silk Board Act, 1948.

(viii)the maintenance of the accounts of income and expenditure of the Board [* * *] [The words " and the audit of such accounts" omitted by Act 21 of 1970, Section 60.];

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Union of India - Subsection

Section 13(2)(viii) in Central Silk Board Act, 1948.