(12)Any contravention or non-adherence of the provisions of this section, except for sub-section (7), shall be dealt with by the Competent Authority only and shall be punishable with a fine which may extend to Rs. 50,000/-.] [Sub-section 11 and 12 Inserted by Goa Children's (Amendment) Act, 2005 [Act No. 20 of 2005].]
