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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(10) in The Oil Mines Regulations, 2017

(10)The manager of a mine shall identify operations of hazardous nature and ensure framing and usage of code of practice to be followed by persons engaged in the operation which shall be consistent with the Act and the regulations or orders made thereunder.