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State of Bihar - Section

Section 49 in Bihar Police Act, 2007

49. Efficiency and training of police personnel.

- In such training it shall be ensured that the police personnel are sufficiently trained to efficiently perform their duty. As far a possible the successful participation in the above training program hall be linked with promotion of police personnel of different rank and various posting by the government from time to time, through infrastructural method ,as notified by the government from time to time