Section 29 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983
29. Authorities of University.
- The following shall be the authorities of each University namely:-(i)the Executive Council,(ii)the Academic Council,(iii)the Faculties,(iv)the Boards of Studies,(v)such other bodies of the University as may be declared by the Statutes to be the authorities of the University.
