Custom, Excise & Service Tax Tribunal
M/S Stone Man Marble Indus. & Ors vs Cc, Jaipur on 19 May, 2008
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL NEW DELHI PRINCIPAL BENCH COURT NO. 1 Customs Appeal No. 819-820 of 2005 M/s Stone Man Marble Indus. & Ors. Appellants (Rep by Sh. K.K. Sharma, Adv.) versus CC, Jaipur Respondent
(Rep. by Sh. Amit Jain, DR) DATE OF HEARING : 19.05.2008 ORDER SHEET {{{{{{ It is stated on behalf of the Revenue that the orders giving rise to these appeals by the assessee were passed pursuant to remand order of the Tribunal and against the same remand order the adjudicating authority as well as appellate authority passed separate orders against which the Revenue and the assessee has come in appeals before the Tribunal being C/234-237/06 and C/362/06.
2. Let the said appeals be tagged with the present appeals and listed together as they involve common question.
3. Put up on 18.06.2008.
(JUSTICE S.N. JHA) PRESIDENT (RAKESH KUMAR) MEMBER (TECHNICAL) Golay