Punjab-Haryana High Court
Hsidc (Now Hsiidc) And Ors vs Chiranji And Anr on 23 September, 2014
CM No.13325-CI of 2012 in
RFA No. 6848 of 2012
Haryana State Industrial Development Corporation Limited(Now HSIIDC) and Others
Vs.
Chiranji and another
Present: Mr. Aman Chaudhary, Advocate
for the appellants.
Mr. Ranvir Singh Mander, Advocate
for the respondents.
....
For the reasons stated in the application, delay in filing the appeal is condoned subject to all just exceptions.
The application stands disposed of.
(RAJESH BINDAL) 23.09.2014 JUDGE ps POOJA SHARMA 2014.10.30 12:06 I attest to the accuracy and integrity of this document