Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 195] [Entire Act]

State of Uttar Pradesh - Subsection

Section 195(b) in The United Provinces Tenancy Act, 1939

(b)for the purpose of some specific service; religious or secular, which the landlord no longer requires; or