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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Manipur - Subsection

Section 13(1) in Manipur Municipality Ombudsman Act, 2013

(1)If, alter an investigation or inquiry, the Ombudsman finds that there is a prima-fade case against the accused involving a criminal offence, the Ombudsman may refer the complaint and the findings to a competent authority with recommendation to initiate prosecution.