Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 188(2)] [Section 188] [Entire Act]

State of Chattisgarh - Subsection

Section 188(2)(iii) in The Chhattisgarh Motor Vehicles Rules, 1994

(iii)no part thereof is at a height exceeding one hundred and twenty centimetres from the ground.