Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(xvii) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(xvii)to provide for printing, reproduction and publication of research and other works and to organize exhibitions;