Section 11 in Assam Elementary Education Act, 1962
11. Responsibility of the State Government.
- Notwithstanding anything contained in section 10 and notwithstanding anything contained in this Act, the responsibility of proper administration, supervision and inspection of elementary education and of arrangement of proper training of teachers shall lie with the Government. The Government shall also determine the curriculum and duration, standard and syllabus of the course of instruction to be imparted in an elementary school.
