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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(1) in The M.P. Cotton Ginning and Pressing Factories Rules, 1962

(1)A complaint that there has been a contravention of the provisions of Section 3-A or Section 3-AA, in respect of any cotton, package or bale shall be addressed in writing to the Director of Agriculture or the Deputy Director of Agriculture (Cotton).