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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in Dalmia Dadri Cement Limited (Acquisition And Transfer of Undertakings) Act, 1981

(d)"Company" means the Dalmia Dadri Cement Limited, being a company within the meaning of the Companies Act, 1956,(1 of 1956) and having its registered office at Charkhi Dadri (Haryana);