77CC. [ Prohibition of display of board, banner etc. on liquor shop. [Added by Notification No. G.S.R. 14, dated 22.4.2008 (w.e.f. 31.1.1957).]
- A retail off license shall not put up outside his liquor shop a board, banner or any other item displaying other than.(a)name of the licensee;(b)Shop number, if any;(c)address of the Shop; and(d)such other exhibits being applied by licenses and allowed by the Excise Commissioner in writing.][Chapter IX-B] [Inserted by FD/Ex/67/38, dated 18.12.1967, Published in Rajasthan Government Gazette Part IV-C (Extraordinary), dated 18.12.1967, [18-12-67].] Compounding of Offences
