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State of Maharashtra - Section

Section 20 in The Maharashtra Animal and Fishery Sciences University Act, 1998

20. Deans of Faculties.

(1)The Dean of each Faculty of the University shall be a whole time salaried officer and shall be appointed by the Vice-Chancellor on the recommendation of the Executive Council.
(2)The Dean of each Faculty shall be the Chief Executive and Academic Officer tie Faculty responsible to the Vice-Chancellor for its administration.