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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(e) in Bhubaneswar Municipal Corporation Tax on Advertisements Regulations, 2006

(e)Near any fly-over, railway over-bridge, water tank, communication tower, transmission tower or land and buildings within one hundred meters of such fly-over or railway over-bridges.