Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 14 in The Bengal Drainage Rules 14. A complete account will now be made up by the Accountant-General in such detail as the Drainage Commissioners may require, but not in greater detail than that of the quarterly account.This complete account shows the total recoverable under the Act.
