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State of Chattisgarh - Section

Section 20 in The Chhattisgarh Registration of Births and Deaths Rules, 2001

20. Duration of pregnancy (in weeks)............................................

(To be filled by the Registrar)
Name Code No.
District................................................................................................ ................................................
Tehsil.................................................................................................. ................................................
Town Village....................................................................................... ................................................
Registration Unit............................................................................ ................................................
Registration No.............................................................................. Registration date...................
Date of birth.................................................................................  
Sex : (1) Male (2) FemalePlace of Birth : (1) Hospital/Institution (2) HouseName and Signature of the Registrar and SealDeath Report Form(See Rule 5)Form No. 2Death Report Form(Legal information)(To be filled by the informant)