Section 3(q) in The Jammu and Kashmir Apartment Ownership Act, 1989
(q)"malty-stored building" means a building constructed on any land, containing four or more apartments, or two or more buildings in any area designated as a block, pocket or otherwise, each containing two or more apartments with a total of four or more apartments in all such buildings, and includes a building containing two or three apartments in respect of which a declaration has been made under the provision to section 2 ;
