Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28D] [Entire Act] State of Karnataka - Subsection Section 28D(3) in Karnataka Urban Water Supply and Drainage Board Act, 1973 (3)The use, maintenance and testing of meters shall be regulated by regulations made in this behalf.
